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COMA/1/2015
2022 Latest Caselaw 1919 UK

Citation : 2022 Latest Caselaw 1919 UK
Judgement Date : 30 June, 2022

Uttarakhand High Court
COMA/1/2015 on 30 June, 2022
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                       COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      30.06.2022                     COMA No. 01 of 2015
                                     Sri Vipin Sanghi, C.J.
                                     Sri S.K. Mishra, J.

Mr. Piyush Garg, the learned counsel for the appellant.

Mr. Ajay Veer Pundir, the learned counsel for the respondent no. 3.

MCC No. 12087 of 2021 is an application for

review. By the said application, the respondent no. 3

seeks review of the judgment dated 21.09.2020

rendered by Hon'ble Mr. Justice Ravi Malimath, the

then Acting Chief Justice and Hon'ble Mr. Justice R.C.

Khulbe.

Hence, list this Review Application (MCC No.

12087 of 2021) before a Bench, of which Hon'ble Mr.

Justice R.C. Khulbe is a party.

The Registrar (Judicial) to take instructions in the

matter.



                                             (S.K. Mishra, J.)          (Vipin Sanghi, C.J.)
                                               30.06.2022                   30.06.2022
                                     Rahul
 

 
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