CRLA/15/2014
2022 Latest Caselaw 1916 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                       COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      30.06.2022                     CRLA No. 15 of 2014
                                     Sri Vipin Sanghi, C.J.
                                     Sri S.K. Mishra, J.

Mr. Pawan Mishra, the learned counsel for the appellant.

Mr. J.S. Virk, the learned Deputy Advocate General assisted by Mr. Rakesh Kumar Joshi, the learned Brief Holder for the State of Uttarakhand.

Mr. M.S. Pal, the learned Senior Counsel assisted by Mr. M.C. Bhatt, the learned counsel for the private respondent.

The Appeal is dismissed.

Detailed judgment to follow.

                                             (S.K. Mishra, J.)           (Vipin Sanghi, C.J.)
                                               30.06.2022                    30.06.2022
                                     Rahul