WPSS/1118/2022
2022 Latest Caselaw 1817 UK

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      Date                                     COURT'S OR JUDGES'S ORDERS
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                                  WPSS No. 1118 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Sandeep Tiwari, learned counsel for the petitioners.

Mr. P.C. Bisht, learned Additional C.S.C. for the State of Uttarakhand.

Petitioners' claim benefit of a judgment rendered by Coordinate Bench in WPSS No. 2868 of 2019.

Learned counsel for the State prays for and is granted four weeks' time to file counter affidavit.

List this case after four weeks.

(Manoj Kumar Tiwari, J.) 23.06.2022 Aswal