Citation : 2022 Latest Caselaw 1730 UK
Judgement Date : 9 June, 2022
Office Notes,
reports, orders or
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Date COURT'S OR JUDGES'S ORDERS
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WPSS No. 3941 of 2018
Hon'ble Manoj Kumar Tiwari, J.
Mr. Vinay Kumar, Advocate for the petitioner.
Mr. N.P. Sah, Standing Counsel for the State of Uttarakhand.
Heard learned counsel for the parties.
Learned counsel for the petitioner submits that the case is covered by the judgment dated 28.06.2010 rendered by Division Bench of this Court in Special Appeal No. 44 of 2010.
Learned Standing Counsel seeks time to get necessary instructions. On his request, list this matter on 14.06.2022, after fresh cases.
(Manoj Kumar Tiwari, J.) 09.06.2022 Arpan
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