CLCON/198/2022
2022 Latest Caselaw 1951 UK

Citation : 2022 Latest Caselaw 1951 UK
Judgement Date : 1 July, 2022

Uttarakhand High Court

CLCON/198/2022 on 1 July, 2022

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                   COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 CLCON 198/2022
                                 Hon'ble Manoj Kumar Tiwari, J.

Mr. Harendra Belwal, Advocate, for the petitioner.

At the request of learned Counsel for the petitioner, list on 5.7.2022 to enable him to place on record the judgment rendered in Madho Singh Negi.

(Manoj Kumar Tiwari, J.) 1.7.2022 Pr

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