CLCON/810/2018
2022 Latest Caselaw 73 UK

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                                  CLCON No. 810 of 2018
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Vinay Kumar, learned counsel for the petitioner.

Mr. Sushil Vashisth, learned Standing Counsel for the State of Uttarakhand.

Petitioner's counsel undertakes to bring a copy of the Full Bench's judgment rendered in WPPIL No. 67 of 2011.

Put up on 12.01.2022.

Learned Standing Counsel shall also get instructions in the matter.

(Manoj Kumar Tiwari, J.) 07.01.2022 SB