CRLR/432/2021
2022 Latest Caselaw 47 UK

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                                  CRLR No.432 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Nalin Saun, learned counsel for the revisionist.

Mr. J.S. Virk, learned Dy.A.G. for the State. Heard.

This criminal revision is preferred against the judgment and order dated 27.02.2020 the Principal Judge, Family Court, Dehradun as well as the order dated 29.10.2021 passed by the Principal Judge, Family Court, Dehradun in Misc. Criminal Case No.25 of 2019 "Shri Raman Vs. Smt. Priya and others.

Admit.

Issue notice to respondent no.2. Steps to be taken within seven days. List on 17.02.2022.

(R.C. Khulbe, J.) 05.01.2022 Sukhbant