CRLR/441/2021
2022 Latest Caselaw 25 UK

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                                  CRLR No.441 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. S.P. Singh, learned counsel holding brief of Mr. Sanjeev Singh, learned counsel for the revisionist.

Mrs. Manisha Rana Singh, learned A.G.A. for the State.

Heard.

This criminal revision is preferred against the judgment and order dated 09.12.2021 passed by Judge, Family Court, Laksar, District Haridwar in Misc. Case No.128 of 2021 "Shadrana Vs. Khusnaseeb".

Admit.

Issue notice to the private respondent. Steps to be taken within seven days. List after service.

(R.C. Khulbe, J.) 04.01.2022 BS