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SA/175/2019
2022 Latest Caselaw 439 UK

Citation : 2022 Latest Caselaw 439 UK
Judgement Date : 24 February, 2022

Uttarakhand High Court
SA/175/2019 on 24 February, 2022
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                       COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      24.02.2022                        SA No. 205 of 2019
                                        With
                                        SA No. 175 of 2019
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Aditya Singh, learned counsel for the appellants and Mr. M.S. Tyagi, learned Senior Advocate assisted by Mr. Ahrar Baig, learned counsel for the respondent.

The learned counsel appearing for the appellants has relied upon a judgment, passed by the Hon'ble Privy Council in Kalipada De and Others vs. Dwijapada Das and Others, AIR 1930 PC 22.

List this case on 02.03.2022. The learned Senior Advocate may file Law, if any, meanwhile.

(Alok Kumar Verma, J.) 24.02.2022

Pant/Neha

 
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