CLCON/507/2018
2022 Latest Caselaw 433 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CLCON No. 507 of 2018
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Jitendra Chaudhary, learned counsel for the petitioner.

Mr. J.S. Bisht, learned Standing Counsel for the opposite parties.

Learned Standing Counsel for the opposite parties submits that SLP was filed against the judgment rendered by learned Single Judge, as affirmed in appeal, which is pending.

In such view of the matter, list this case in the second week of April, 2022.

(Manoj Kumar Tiwari, J.) 24.02.2022 Aswal