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REF/5/2021
2022 Latest Caselaw 419 UK

Citation : 2022 Latest Caselaw 419 UK
Judgement Date : 24 February, 2022

Uttarakhand High Court
REF/5/2021 on 24 February, 2022
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  REF No. 5 of 2021
                                  With
                                  CRLA No. 8 of 2022

                                  Shri S.K.Mishra, ACJ.
                                  Shri N.S.Dhanik, J.

The matter is taken in the revised list by advancing the same keeping in view the fact that it involves the death reference.

Heard Mr. Aarvind Vashishth, learned Senior Counsel, Amicus Curiae, assisted by Ms. Sheetal Selwal and learned counsel for the Mr. J.S.Virk, learned Deputy Advocate General, assisted by Mr. Rakesh Joshi, Brief Holder for the State.

Hearing concluded.

Reserve for Judgment.

(N.S.Dhanik, J.) (S.K.Mishra, ACJ.) 24.02.2022 KKS

 
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