CLCON/483/2021
2022 Latest Caselaw 330 UK

                Office Notes,
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                                  CLCON No. 4830 of 2021
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Bhagwat Mehra, Advocate holding brief of Mr. K.K. Harbola, learned counsel for the petitioner.

Mr. Sushil Vashisth, learned Standing Counsel for opposite no. 2.

List this case on 30.03.2022, in view of the pendency of special appeal against the judgment passed by Writ Court.

(Manoj Kumar Tiwari, J.) 21.02.2022 Aswal