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SA/144/2022
2022 Latest Caselaw 4063 UK

Citation : 2022 Latest Caselaw 4063 UK
Judgement Date : 19 December, 2022

Uttarakhand High Court
SA/144/2022 on 19 December, 2022
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                      COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      19.12.2022                        SA No.144 of 2022
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Siddhartha Singh, learned counsel for the proposed appellants, Mr. Davesh Bishnoi, learned counsel for the respondent no.1 and Mr. I.P. Kohli, learned Standing Counsel for the State.

Mr. Davesh Bishnoi, the learned counsel for the respondent no.1 requested further two days' time to file the copy of the judgment of the original suit as well as the copy of the judgment of the appeal, as requested by him on 01.12.2022.

On the request of the learned counsel for the parties, list this case on 04.01.2023 as a fresh case.

(Alok Kumar Verma, J.) 19.12.2022

Neha

 
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