ARBAP/27/2020
2022 Latest Caselaw 4046 UK

Citation : 2022 Latest Caselaw 4046 UK
Judgement Date : 16 December, 2022

Uttarakhand High Court

ARBAP/27/2020 on 16 December, 2022

       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL

        THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI

           ARBITRATION APPLICATION NO. 27 OF 2020

                      16th DECEMBER, 2022

Between:

Prem Kumar Kashyap                     ...... Applicant/Petitioner

and

Delmos Aviation Pvt. Ltd. & another    ......        Respondents



Counsel for the applicant     :   Mr.   Neeraj   Garg,   learned
                                  counsel

Counsel for the respondents   :        --


The Court made the following:


JUDGMENT:

Counsel for the applicant, on instructions,

states that the parties have settled their dispute and,

therefore, he seeks leave to withdraw this application.

2) The Arbitration Application is, accordingly,

dismissed as withdrawn.

________________ VIPIN SANGHI, C.J.

Dt: 16th DECEMBER, 2022 Negi

Download the LatestLaws.com Mobile App