CRLA/289/2012
2022 Latest Caselaw 4005 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                   COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 CRLA No. 289 of 2012
                                 With
                                 CRLA No. 335 of 2012
                                 CRLA No. 336 of 2012
                                 CRLA No. 343 of 2012
                                 CRLA No. 344 of 2012
                                 CRJA No. 95 of 2020
                                 Hon'ble S.K. Mishra, J.

Hon'ble Alok Kumar Verma, J.

Mr. Ramji Shrivastava, learned counsel for the appellant in CRLA No. 289 of 2012.

Mr. Sandeep Adhikari, learned Amicus Curiae for the appellant in CRLA Nos. 335, 336 of 2012 and CRJA No. 95 of 2020.

Mr. Arvind Vashistha, leanred Senior Advocate assisted by Mr. Pooran Singh Rawat, learned counsel for the appellant in CRLA Nos. 343 and 344 of 2012.

Mr. J.S. Virk, learned Deputy Advocate General for the State.

Judgment dictated in the open Court. All the appeals are allowed accordingly.

Detailed judgment as per separate sheets.

(Alok Kumar Verma, J.) (S.K. Mishra, J.) 13.12.2022

JKJ/Pant Ant