Citation : 2022 Latest Caselaw 2491 UK
Judgement Date : 5 August, 2022
Office Notes,
reports, orders or
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Date COURT'S OR JUDGES'S ORDERS
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WPMS No.1650 of 2021
Shri Vipin Sanghi, C.J.
Shri Ramesh Chandra Khulbe, J.
Mr. Abhijay Negi, learned counsel for the petitioner.
Mr. S.S. Chauhan, learned counsel for respondent no.2 Mr. Subhash Upadhyaya, learned counsel for respondent no.3.
The matter was directed to be listed today with advance notice to learned counsel for the parties.
We reserved the judgment in the writ- petition on 02.08.2022. The petitioner's financial bid has not been opened by the respondents.
Subject to the decision that we render, let the financial bid of the petitioner be opened and the final quotation of the petitioner as well as of the respondents be placed before this Court.
The result of the financial bid opening be placed before this Court on the next date of listing.
List the matter on 17.08.2022.
(R.C. Khulbe, J.) (Vipin Sanghi, C.J.) 05.08.2022 BS/SS
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