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WPSS/938/2015
2022 Latest Caselaw 2427 UK

Citation : 2022 Latest Caselaw 2427 UK
Judgement Date : 2 August, 2022

Uttarakhand High Court
WPSS/938/2015 on 2 August, 2022
             Office Notes, reports,
             orders or proceedings
SL.
      Date   or directions and        COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
             Signatures


                                      WPSS No.938 of 2015
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Hem Chandra Joshi, Advocate for the petitioner.

Mrs. Indu Sharma, Brief Holder for the State of Uttarakhand.

Learned Brief Holder submits that her records are not available, while on the other hand, the counsel for the petitioner submits that the issue stands covered by the judgment rendered by this Court on 17.12.2021 in a bunch of writ petitions with a leading Writ Petition No.910 of 2021 (S/S).

Put up this writ petition in the week commencing 16.08.2022 in order to enable the learned Brief Holder to retrieve her records to affirm as to whether the issue stands covered by the aforesaid judgment or not.

(Sharad Kumar Sharma, J.) 02.08.2022 Arti

 
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