CRLA/17/2017
2022 Latest Caselaw 1276 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.                 or directions
         Date                                           COURT'S OR JUDGES'S ORDERS
No                       and
                     Registrar's
                      order with
                     Signatures
      21.04.2022                     CRLA No. 17 of 2017
                                     Sri S.K. Mishra, A.C.J.
                                     Sri R.C. Khulbe, J.

Mr. Sajjad Ahmad, the learned counsel for the appellant.

Mr. J.S. Virk, the learned Deputy Advocate General for the State of Uttarakhand.

Hearing concluded.

Judgment reserved.

(R.C. Khulbe, J.) (S.K. Mishra, A.C.J.) 21.04.2022 21.04.2022 Rahul