CRLA/463/2013
2022 Latest Caselaw 1275 UK

                Office Notes,
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      Date                                     COURT'S OR JUDGES'S ORDERS
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                                  CRLA No.463 of 2013
                                  Shri Sanjaya Kumar Mishra, ACJ.
                                  Shri Ramesh Chandra Khulbe, J.

Mrs. Pushpa Joshi, learned senior counsel assisted by Ms. Chetna Latwal, learned counsel for the appellants.

Mr. Amit Bhatt, learned Deputy Advocate General along with Mr. Pankaj Joshi, learned Brief Holder for the State.

Hearing concluded.

Written notes placed by Mrs. Pushpa Joshi, learned senior counsel is taken on record. It shall form part of the record.

Reserved for judgment.

(R.C. Khulbe, J.) (S.K. Mishra, ACJ.) 21.04.2022 BS/SS