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ABA/74/2022
2022 Latest Caselaw 1273 UK

Citation : 2022 Latest Caselaw 1273 UK
Judgement Date : 21 April, 2022

Uttarakhand High Court
ABA/74/2022 on 21 April, 2022
                   Office Notes,
                reports, orders or
                 proceedings or
Sl. No   Date                                   COURT'S OR JUDGES'S ORDERS
                  directions and
                Registrar's order
                 with Signatures
                                     ABA No.74 of 2022
                                     Hon'ble Sharad Kumar Sharma, J.

Mr. Gaurav Singh, Advocate, for the applicants.

Mrs. Manisha Rana Singh, Additional CSC, for the State of Uttarakhand.

On the request of the learned Government Advocate since she wants to place reliance on certain judgments in support of her contentions, put up this anticipatory bail application on 22.04.2022, as fresh.

(Sharad Kumar Sharma, J.) 21.04.2022 NR/

 
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