WPMS/746/2022
2022 Latest Caselaw 1259 UK

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                                  WPMS No. 746 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Vikas Bahuguna, learned counsel for the petitioner.

Mr. V.P. Bahuguna, learned counsel for the respondents/caveator.

Learned counsel for the petitioner prays for and is granted a week's time to file supplementary affidavit, enclosing therewith statement of P.W.-1.

List this case on 26.04.2022. Till the next date of listing, learned trial court shall not pronounce the judgment.

(Manoj Kumar Tiwari, J.) 20.04.2022 Aswal