WPSS/1226/2020
2022 Latest Caselaw 1255 UK

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                                  WPSS No. 1226 of 2020
                                  Hon'ble Manoj Kumar Tiwari, J.

None present for the petitioner. Mr. Lokendra Dobhal, learned counsel for the interveners/applicant.

Mr. Sushil Vashisth, learned Brief Holder for the State of Uttarakhand.

Correction application (MCC No. 13044 of 2022) is allowed.

In the judgment dated 06.04.2022, name of counsel for the interveners "Mr. Rajendra Dobhal" be read as "Mr. Lokendra Dobhal".

Let certified copy of this order be supplied to the counsel for the interveners today itself, as per rule.

(Manoj Kumar Tiwari, J.) 20.04.2022 Aswal