CLCON/387/2021
2022 Latest Caselaw 1226 UK

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                                  CLCON No. 387 of 2021
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Harendra Belwal, Advocate for the petitioner.

Mr. H.M. Raturi, Deputy Advocate General for the State.

List this case in the month of June, 2022, in view of the statement made by learned State counsel that a review has been filed against the judgment sought to be enforced.

(Manoj Kumar Tiwari, J.) 18.04.2022 Shubham