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WPSS/470/2021
2021 Latest Caselaw 3825 UK

Citation : 2021 Latest Caselaw 3825 UK
Judgement Date : 22 September, 2021

Uttarakhand High Court
WPSS/470/2021 on 22 September, 2021
    IN THE HIGH COURT OF UTTARAKHAND
                 AT NAINITAL

   THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                                AND
             THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


              WRIT PETITION (S/S) NO. 470 OF 2021

                       22nd September, 2021

 Between:

 Jitendra Kumar and others                       ......          Petitioners

 and

 State of Uttarakhand & another                  ......         Respondents


Counsel for the petitioners         :    Mr. Sanjay        Bhatt,   learned
                                         counsel

Counsel for the respondents         :    Mr.    C.S. Rawat,    learned
                                         Chief Standing Counsel for the
                                         State



 The Court made the following:


 JUDGMENT:     (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



             Mr. Sanjay Bhatt, the learned counsel for the

 petitioners, informs this Court that this writ petition has

 become infructuous.

             Therefore,       the       writ    petition    is,     hereby,

 dismissed as infructuous.


                         _______________________________
                         RAGHVENDRA SINGH CHAUHAN, C.J.


                                               _________________
                                               ALOK KUMAR VERMA, J.

Dt: 22nd September, 2021 Negi

 
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