CLCON/504/2019
2021 Latest Caselaw 3796 UK

Citation : 2021 Latest Caselaw 3796 UK
Judgement Date : 21 September, 2021

Uttarakhand High Court

CLCON/504/2019 on 21 September, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                          AT NAINITAL
        ON THE 21ST DAY OF SEPTEMBER, 2021
                                 BEFORE:
        HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


           Contempt Petition No. 504 of 2019

BETWEEN:
Kusum Bhatt                                       ....Petitioner
         (None present for the petitioner)



AND:
Yashveer Singh Rawat                              ... Opposite Party
                              JUDGMENT

1. This Court vide order dated 17.08.2019 had issued notice to the opposite party, however, as per Office Report, no steps were taken by the petitioner for effecting service upon the opposite party. Today also, there is no representation for the petitioner.

2 In such view of the matter, the contempt petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Aswal

Download the LatestLaws.com Mobile App