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FA/63/2021
2021 Latest Caselaw 3741 UK

Citation : 2021 Latest Caselaw 3741 UK
Judgement Date : 20 September, 2021

Uttarakhand High Court
FA/63/2021 on 20 September, 2021
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                   COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      20.09.2021                     FA No. 63 of 2021
                                     Hon'ble Raghvendra Singh Chauhan, C.J.
                                     Hon'ble Alok Kumar Verma, J.

Mr. Shashank Saun, learned counsel for the appellant.

The Exemption Application (IA No. 1 of 2021) is allowed.

Issue notice to the respondent. Rule

made returnable within four weeks.

The effect and operation of the

judgment dated 10.03.2021 passed by the

learned Judge, Family Court, Tehri Garhwal,

in Original Suit No. 6 of 2020, is stayed.

(Alok Kumar Verma, J.) (Raghvendra Singh Chauhan, C.J.) 20.09.2021 20.09.2021

Rathour

 
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