WPMS/1554/2018
2021 Latest Caselaw 3701 UK

                   Office Notes, reports,
                   orders or proceedings
SL.
         Date        or directions and                  COURT'S OR JUDGES'S ORDERS
No
                   Registrar's order with
                        Signatures

      18.09.2021                            WPMS No. 1554 of 2018
                                            Hon'ble Sharad Kumar Sharma, J.

Mr. Pankaj Miglani, Advocate, for the petitioner.

Mr. Shobhit Saharia, Advocate, for the respondent(s).

As the learned counsel for the petitioner has supplied certain judgments today, on which he wants to place reliance.

This Court will have to scrutinise the same, hence, put up this matter in next week.

(Sharad Kumar Sharma, J.) 18.09.2021 Mahinder/