CRLR/233/2021
2021 Latest Caselaw 3680 UK

                Office Notes,
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                                  CRLR No.233 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. M.S. Tyagi, learned Sr. Counsel assisted by Mr. Sunil Chandra, learned counsel for the revisionist.

Ms. Manisha Rana Singh, learned AGA along with Ms. Sonika Khulbe, learned B.H. for the State.

Heard.

This criminal revision is preferred against the judgment and order dated 22.03.2021 passed by Addl. Sessions Judge, Laksar, District Haridwar, in S.T. No.251 of 2018, 'State vs. Ankit & Others'.

Admit.

Issue notice to respondent no.2. Steps be taken within three days. List this matter on 28.09.2021.

(R.C. Khulbe, J.) 17.09.2021 BS