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CLCON/401/2021
2021 Latest Caselaw 3656 UK

Citation : 2021 Latest Caselaw 3656 UK
Judgement Date : 16 September, 2021

Uttarakhand High Court
CLCON/401/2021 on 16 September, 2021
               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                     COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 CLCON 401/2021
                                 Hon'ble N.S. Dhanik, J.

Mr. Shakti Singh, Advocate, i/b Mr. K.K. Tiwari, Advocate for the petitioners.

It is alleged that the opposite parties have wilfully disobeyed the judgment and order dated 17.12.2020 passed by this Court in WPSS No. 1734 of 2020 deciding the said writ petition in terms of the judgment and order dated 15.11.2018 passed by this Court in WPSS No. 1172 of 2009.

Issue notice to the respondents calling upon them to file their response to the allegation made in the present contempt petition.

Steps within a week.

List after service report is received.

(N.S. Dhanik, J.) 16.9.2021 Pr

 
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