WPSB/390/2021
2021 Latest Caselaw 3545 UK

         IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL

    THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                                    AND
                THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA


                   WRIT PETITION NO. 390 (S/B) of 2021

                              8th September, 2021

  Between:

  Ashok Kumar                                           ...... petitioner

  and

  State of Uttarakhand & others                         ...... Respondents



Counsel for the petitioner      :   Mr. Anil Kumar Joshi, learned counsel

Counsel for the respondents     :   Mr. Vikas Pande, learned Standing Counsel
                                    for the State.



  The Court made the following:

  JUDGMENT:       (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



               The learned counsel for the petitioner seeks the

  liberty to withdraw this writ petition, and the liberty to file a

  proper petition before the learned Tribunal.

               Therefore,       the    writ    petition     is   dismissed       as

  withdrawn. The liberty, so prayed for, is hereby granted.




                             _______________________________
                                 RAGHVENDRA SINGH CHAUHAN, C.J.


                                              _________________
                                                   ALOK KUMAR VERMA, J.

Dt: 8th September, 2021 Negi