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CLCON/257/2021
2021 Latest Caselaw 3449 UK

Citation : 2021 Latest Caselaw 3449 UK
Judgement Date : 3 September, 2021

Uttarakhand High Court
CLCON/257/2021 on 3 September, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CLCON No.257 of 2021

                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Dharmendra Barthwal and Mr. Siddhant Manral, Advocates for the petitioners.

Mr. Pradeep Hairiya, Standing Counsel for the State.

Heard.

For the reasons stated, Impleadment Application IA No.3/2021 is allowed.

Amended memo of parties be filed by 07.09.2021.

Registry shall thereafter issue notices to newly impleaded respondents.

List in the last week of September, 2021.

Learned Standing Counsel shall get instructions as to whether any appeal was filed against the judgment sought to be enforced in this contempt petition.

(Manoj Kumar Tiwari, J.) 03.09.2021

Rajni

 
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