CLCON/479/2018
2021 Latest Caselaw 4253 UK

Citation : 2021 Latest Caselaw 4253 UK
Judgement Date : 25 October, 2021

Uttarakhand High Court

CLCON/479/2018 on 25 October, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
        ON THE 25TH DAY OF OCTOBER, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


          Contempt Petition No. 479 of 2018

BETWEEN:

Sudhir Kumar & another.                       ..........Petitioners
        (By Mr. Shubham Pandey, Advocate, holding brief of Mr.
        Dushyant Mainali, Advocate)

AND:
Meenakshi Agarwal & others.                     ..Respondents
        (There is no representation for the respondents)


                         JUDGMENT

Learned counsel for the petitioners made a statement at the bar that the order passed by Writ Court has been complied.

2. In view of the statement so made by learned counsel for the petitioner, the contempt petition is closed.

(MANOJ KUMAR TIWARI, J.) Arpan

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