SPA/178/2021
2021 Latest Caselaw 4251 UK

       IN THE HIGH COURT OF UTTARAKHAND
                    AT NAINITAL

  THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                                  AND
            THE HON'BLE SRI JUSTICE NARAYAN SINGH DHANIK


                   SPECIAL APPEAL NO. 178 of 2021

                          25th OCTOBER, 2021

Between:

State of Uttarakhand & others                     ......       Appellants

and

Ganesh Dutt                                       ......       Respondent



Counsel for the appellants      : Mr. C.S. Rawat, learned Chief Standing
                                  Counsel assisted by Mr. B.S. Parihar,
                                  learned Standing Counsel

Counsel for respondent          : Mr. Ganesh Kandpal, learned counsel




The Court made the following:

JUDGMENT:     (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



           Mr.    C.S.     Rawat,      the    learned     Chief     Standing

Counsel seeks the permission to withdraw this appeal, and

seeks the liberty to file a review petition before the learned

Single Judge.

           Therefore, the SPECIAL APPEAL is dismissed as

withdrawn. The liberty so sought is, hereby granted.


                             _______________________________
                             RAGHVENDRA SINGH CHAUHAN, C.J.


                                        ____________________
                                        NARAYAN SINGH DHANIK, J.

Dt: 25th OCTOBER, 2021 Negi