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WPMS/1236/2021
2021 Latest Caselaw 4247 UK

Citation : 2021 Latest Caselaw 4247 UK
Judgement Date : 25 October, 2021

Uttarakhand High Court
WPMS/1236/2021 on 25 October, 2021
     IN THE HIGH COURT OF UTTARAKHAND
                          AT NAINITAL
           ON THE 25TH DAY OF OCTOBER, 2021
                               BEFORE:
  HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


          WRIT PETITION (M/S) No. 1236 of 2021

BETWEEN:

Executive Director, National
Highways and Infrastructure
Development Corporation Limited                   ..........Petitioner
          (There is no representation for the petitioner)

AND:
State of Uttarakhand and others                  .....Respondents
          (By M.S. Bisht, Brief Holder for the State)


                            JUDGMENT

There is no representation for the petitioner.

2. From perusal of the record, it is apparent that petitioner has not deposited any amount in terms of the order dated 07.07.2021, despite extension of time granted vide order dated 04.08.2021.

3. In such view of the matter, the writ petition is dismissed for non-prosecution.

(MANOJ KUMAR TIWARI, J.) Shubham

 
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