WPSB/484/2021
2021 Latest Caselaw 4243 UK

       IN THE HIGH COURT OF UTTARAKHAND
                    AT NAINITAL

  THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                                  AND
            THE HON'BLE SRI JUSTICE NARAYAN SINGH DHANIK


               WRIT PETITION (S/B) NO. 484 of 2021

                          25th OCTOBER, 2021

Between:

Lachcchi Ram                                        ...... Petitioner

and

State of Uttarakhand & another                      ...... Respondents



Counsel for the petitioner      : Mr. Bhupesh Kandpal, learned counsel

Counsel for the respondents     : Mr. B.P.S. Mer, learned Brief Holder for
                                  the State.



The Court made the following:

JUDGMENT:     (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



            Having argued the case vehemently, the learned

counsel for the petitioner seeks the permission to withdraw

the writ petition.

            Therefore, the writ petition is, hereby, dismissed

as withdrawn.


                             _______________________________
                             RAGHVENDRA SINGH CHAUHAN, C.J.


                                        ____________________
                                        NARAYAN SINGH DHANIK, J.

Dt: 25th OCTOBER, 2021 Negi