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C482/1088/2021
2021 Latest Caselaw 4101 UK

Citation : 2021 Latest Caselaw 4101 UK
Judgement Date : 8 October, 2021

Uttarakhand High Court
C482/1088/2021 on 8 October, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures




                                  C482 No.1088 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. P.C. Pethshali, learned counsel for the revisionist.

Mr. Atul Kr. Shah, learned DAG for the State. List this matter on 16.11.2021 after fresh cases, as prayed for by the State counsel for filing the counter affidavit as a last opportunity.

In the meantime, if the revisionist puts his appearance, the concerned Court will decide the same expeditiously in light of the judgment rendered by the Hon'ble Apex Court in the case of 'Satender Kumar Antil v. CBI' (SLP (Crl.) No.5191 of 2021) decided on 7.10.2021.

(R.C. Khulbe, J.) 08.10.2021 Rdang

 
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