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FA/77/2021
2021 Latest Caselaw 4014 UK

Citation : 2021 Latest Caselaw 4014 UK
Judgement Date : 4 October, 2021

Uttarakhand High Court
FA/77/2021 on 4 October, 2021
              IN THE HIGH COURT OF UTTARAKHAND
                               AT NAINITAL
           THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN

                                      AND

                    THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA

                    FIRST APPEAL NO.77 OF 2021

                            04TH OCTOBER, 2021

BETWEEN:

Lalit Kumar                                                 .....Appellant.
And

Smt. Sunita Devi                                           ....Respondent

Counsel for the Appellant : Mr. Prem Kaushal.

The Court made the following:

JUDGMENT:(per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)

Having argued the case at some length, Mr. Prem

Kaushal, the learned counsel for the appellant, wishes to

withdraw the appeal.

2. Therefore, the first appeal is, hereby, dismissed as

withdrawn.

(RAGHVENDRA SINGH CHAUHAN, C.J.)

(ALOK KUMAR VERMA, J.) Dated: 04th October, 2021 Negi/JKJ

 
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