SPA/325/2021
2021 Latest Caselaw 4010 UK

                      Office Notes,
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         Date                                          COURT'S OR JUDGES'S ORDERS
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      04.10.2021                        SPA No.325 of 2021

                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. Ajay Veer Pundir and Mr. Rajneesh Chauhan, learned counsel for the appellant.

Mr. B.P.S. Mer, learned Brief Holder for the State.

For the reasons stated, this Court

does not find any merit in the present

special appeal. It is, hereby, dismissed.

Detailed judgment to follow.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 04.10.2021 04.10.2021 Negi