WPMS/2107/2021
2021 Latest Caselaw 4009 UK

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                   COURT'S OR JUDGES'S ORDERS
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             Registrar's order with
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                                      WPMS No.2107 of 2021
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Devesh Upreti, Advocate for the petitioner.

Mr. Suyash Pant, Standing Counsel for the State of Uttarakhand.

Though the matter stands covered by one of the judgment rendered by this Court in WPMS No.511 of 2021 but however in order to verify the facts pleaded in the writ petition, the respondent nos.1 to 4, who are represented by the Standing Counsel may seek instructions to file their counter affidavit within a period of three weeks.

List thereafter.

(Sharad Kumar Sharma, J.) 04.10.2021 Arti