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CLCON/322/2018
2021 Latest Caselaw 4832 UK

Citation : 2021 Latest Caselaw 4832 UK
Judgement Date : 30 November, 2021

Uttarakhand High Court
CLCON/322/2018 on 30 November, 2021
 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
        ON THE 30TH DAY OF NOVEMBER, 2021
                               BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        CONTEMPT PETITION No. 322 of 2018

BETWEEN:

Smt. Anita Devi.                                    ...Petitioner
        (There is no representation for the petitioner)

AND:
Rakesh Kunwar & another.                        ...Respondents
        (By Mr. Pradeep Hairiya, Standing Counsel for the State
        of Uttarakhand)


                           JUDGMENT

There is no representation for the petitioner.

2. The Contempt Petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Arpan

 
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