SPA/204/2021
2021 Latest Caselaw 4675 UK

       IN THE HIGH COURT OF UTTARAKHAND
                    AT NAINITAL

  THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                                  AND
            THE HON'BLE SRI JUSTICE NARAYAN SINGH DHANIK


                  SPECIAL APPEAL NO. 204 of 2021

                        22nd NOVEMBER, 2021

Between:

Ranjan Kumar Pal                                   ...... Appellant

and

State of Uttarakhand & others                      ...... Respondents


Counsel for the appellant      : Mr. Tapan Singh, learned counsel

Counsel for the respondents    : Mr. J.C. Pande, learned            Standing
                                 Counsel for the State

Counsel for respondent No.4 : Mr. Rajesh Joshi, learned counsel

The Court made the following:

JUDGMENT:    (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)



           Leave to appeal (IA No. 02 of 2021) is, hereby,

granted.

           Having argued the case at some length, the

learned counsel for the appellant seeks the permission to

withdraw the appeal.

           Therefore, the special appeal is, hereby, dismissed

as withdrawn.


                            _______________________________
                            RAGHVENDRA SINGH CHAUHAN, C.J.


                                       ____________________
                                       NARAYAN SINGH DHANIK, J.

Dt: 22nd NOVEMBER, 2021 Negi