CLCON/226/2019
2021 Latest Caselaw 4643 UK

Citation : 2021 Latest Caselaw 4643 UK
Judgement Date : 18 November, 2021

Uttarakhand High Court

CLCON/226/2019 on 18 November, 2021

 IN THE HIGH COURT OF UTTARAKHAND
            AT NAINITAL
        ON THE 18th DAY OF NOVEMBER, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
        CONTEMPT PETITION No. 226 of 2019
BETWEEN:

Sri Dan Singh Surya & Others                    ...Petitioners
        (By Mr. Rajesh Chandra Kandpal, Advocate holding brief
        of Mr. Ganesh Kandpal, Advocate)

AND:

Sri Shailesh Bagauli & another             ... Opposite Parties

        (By Mr. Ashish Joshi, Advocate for respondent no.2)


                         JUDGMENT

1. Mr. Rajesh Chandra Kandpal, learned counsel appearing for the petitioner makes a statement at the bar that the order passed by Writ Court has been complied with.

2. In such view of the matter, the contempt petition is closed. Notice issued to the opposite party is hereby discharged.

(MANOJ KUMAR TIWARI, J.) Nahid

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