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WPMS/1314/2014
2021 Latest Caselaw 4600 UK

Citation : 2021 Latest Caselaw 4600 UK
Judgement Date : 16 November, 2021

Uttarakhand High Court
WPMS/1314/2014 on 16 November, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                        COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  WPMS No. 1314 of 2014
                                  Shri Sanjaya Kumar Mishra, J.

Shri Vinay Kumar, learned counsel for the petitioners.

Shri Niranjan Bhatt, learned counsel for the respondent.

This petition was disposed of by Hon'ble Mr. Justice Sharad Kumar Sharma. The matter was carried to the Hon'ble Supreme Court in Civil Appeal No. 5667 of 2021 arising out of SLP No. 2815 of 2020, which was disposed of by the Hon'ble Supreme Court vide judgment dated 13.09.2021 and the Hon'ble Supreme Court remanded the matter back to this Court.

So, in all fitness of things, Registry is directed to take appropriate instructions from Hon'ble the Chief Justice and list the matter accordingly.

(S.K. Mishra, J.) 16.11.2021 SKS

 
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