WPSB/477/2021
2021 Latest Caselaw 4437 UK

          IN THE HIGH COURT OF UTTARAKHAND AT
                      NAINITAL

THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN
                            AND
           THE HON'BLE SRI NARAYAN SINGH DHANIK

            Writ Petition (S/B) No. 477 of 2021

                           8th NOVEMBER, 2021
Between:

Rajeev Lochan Sharma
                                                              ...Petitioner
and

Administrator, Uttarakhand Sahkari Chini Mills Sangh
Ltd. and another
                                    ...Respondents

Counsel for the appellant.             : Mr. Rajendra Dobhal, the learned Senior
                                         counsel assisted by Mr. Rakshit Joshi, the
                                        learned counsel for the petitioner.

Counsel for respondents.               : Mr. T.A. Khan, the learned Senior
                                        Counsel assisted by Mr. Vinay Bhatt, the
                                        learned counsel for the respondents.

The Court made the following:


Judgment:        (per Hon'ble The Chief Justice Raghvendra Singh Chauhan)


               Having argued the case at some length, the
learned counsel wishes to withdraw the Writ Petition
with liberty to file a fresh. Therefore, this Writ Petition
(S/B) is hereby dismissed as withdrawn.

2.             The liberty, as sought for by the petitioner, is
hereby granted.


                                      _____________________________
                                      RAGHVENDRA SINGH CHAUHAN, C.J.



                                                   ____________________
                                                   Narayan Singh Dhanik, J.

Dt: 8th November, 2021 Shiksha