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SPLA/50/2021
2021 Latest Caselaw 1761 UK

Citation : 2021 Latest Caselaw 1761 UK
Judgement Date : 27 May, 2021

Uttarakhand High Court
SPLA/50/2021 on 27 May, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  SPLA No.50 of 2021
                                  With
                                  CRLA No.193 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Manav Sharma, learned counsel for the appellant.

Ms. Manisha Rana Singh, learned A.G.A. for the State.

Heard.

This criminal appeal is referred against the judgment and order dated 26.03.2021, passed by the Additional C.J.M./5th Additional Civil Judge (S.D.), District Udham Singh Nagar in criminal case no.4334/ 2017, "Makkhan Singh Vs. Amar Singh".

Leave to appeal application also has been moved.

Summon the LCR.

Issue notice to respondent no.2 Steps be taken within ten days. List after service.

(R.C. Khulbe, J.) 27.05.2021 Sukhbant

 
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