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WPMS/1009/2021
2021 Latest Caselaw 1728 UK

Citation : 2021 Latest Caselaw 1728 UK
Judgement Date : 24 May, 2021

Uttarakhand High Court
WPMS/1009/2021 on 24 May, 2021
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPMS No. 1009 of 2021
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Piyush Tiwari, Advocate for the petitioner.

Mr. Vinod Nautiyal, Deputy Advocate General and Mr. V.D. Bisen, Brief Holder for the State of Uttarakhand.

Heard learned counsel for the parties through video conferencing.

Learned counsel for the petitioner has relied upon a judgment rendered by Division Bench of this Court in SPA No. 917 of 2019.

Learned State Counsel is granted a week's time to get instructions in the matter.

List this matter on 07.06.2021, as fresh.

(Manoj Kumar Tiwari, J.) 24.05.2021 Arpan

 
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