CRLR/99/2021
2021 Latest Caselaw 1706 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                  COURT'S OR JUDGES'S ORDERS
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              with Signatures
                                  CRLR No. 99 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Neeraj Garg, learned counsel for the revisionist.

Mr. Rohit Dhyani, learned Brief Holder for the State.

Heard the matter through video conferencing.

This criminal revision is preferred against the judgment and order dated 04.03.2021.

Admit.

Summon the lower court record. Issue notice to the private respondent.

Steps within seven days. List the matter on 18.06.2021.

(R.C. Khulbe, J.) 20.05.2021 Parul