CRLA/169/2021
2021 Latest Caselaw 1616 UK

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                                      CRLA No.169 of 2021
                                      Hon'ble R.C. Khulbe, J.

Mr. M.A. Khan, learned counsel for the apellant.

Ms. Manisha Rana Singh, learned A.G.A. with Ms. Shivangi Gangwar, learned Brief Holder for the State.

This appeal is directed against the judgment dated 23.3.2021 passed by the Special Judge/Sessions Judge, Bageshwar in S.T. No.29 of 2019, State v. Sobhit Sharma.

Admit.

Summon the LCR.

List on 9.6.2021 for hearing on the bail application.

(R.C. Khulbe, J.) 05.05.2021 Rdang