WPPIL/210/2020
2021 Latest Caselaw 1614 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                      COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      05.05.2021                     WPPIL No. 210 of 2020
                                     Hon'ble Raghvendra Singh Chauhan, C.J.
                                     Hon'ble Alok Kumar Verma, J.

Mr. B.P. Nautiyal, the learned Senior Counsel assisted by Mr. Abhijay Negi, the learned counsel for the petitioner.

Mr. C.S. Rawat, the learned Chief Standing Counsel for the State of Uttarakhand.

Mr. Sanjeev Agarwal, the learned counsel for the intervener.

Both Mr. B.P. Nautiyal, the learned Senior

Counsel for the petitioner and Mr. Sanjeev Agarwal,

the learned counsel for the intervener are ad idem that

against the order dated 07.12.2020 passed by the

learned Division Bench, whereby the learned Division

Bench has declined to grant any interim relief in favour

of the petitioner, an SLP has been filed before the

Hon'ble Supreme Court. Therefore, both the counsel

agree that presently the matter is sub-judice before

the Hon'ble Supreme Court.

Hence, the Registry is directed to detach this file

from this group of cases, and to adjourn it sine die till

the Hon'ble Supreme Court pronounces its judgment.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 05.05.2021 05.05.2021 Rahul