Citation : 2021 Latest Caselaw 1598 UK
Judgement Date : 4 May, 2021
Office Notes, reports,
orders or proceedings
SL.
Date or directions and COURT'S OR JUDGES'S ORDERS
No
Registrar's order with
Signatures
CRLA No. 165 of 2021
With
Bail Appl. No. 1 of 2021
Hon'ble R.C. Khulbe, J.
Mr. Rajendra Singh Azad, learned counsel for the appellant.
Ms. Manisha Rana Singh, learned A.G.A. with Ms. Meena Bisht, learned Brief Holder for the State.
Heard this matter through video conferencing.
Present appeal is preferred against the judgment and order dated 24.02.2021, passed by the Special Sessions Judge, NDPS Act/4th A.D.J.,
of 2015.
Admit.
Summon the lower court record. List this matter on 10.06.2021. In the meantime, State will file objection , if any.
(R.C. Khulbe, J.) 04.05.2021 Parul
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